Gujarat High Court
Hardik @ Modi Narendrabhai Batukbhai ... vs State Of Gujarat on 12 November, 2021
R/CR.MA/19924/2021 ORDER DATED: 12/11/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION NO. 19924 of 2021
==========================================================
HARDIK @ MODI NARENDRABHAI BATUKBHAI SHUKAL
Versus
STATE OF GUJARAT
==========================================================
Appearance:
MR. NISARG D SHAH(7299) for the Applicant(s) No. 1
for the Respondent(s) No. 2
MR.HARDIK SONI, ADDL. PUBLIC PROSECUTOR(2) for the Respondent(s)
No. 1
==========================================================
CORAM:HONOURABLE MR. JUSTICE HEMANT M.
PRACHCHHAK
Date : 12/11/2021
ORAL ORDER
Learned advocate for the applicant seeks permission to withdraw the present application.
Permission as prayed for is granted.
The application stands disposed of as withdrawn.
(HEMANT M. PRACHCHHAK,J) VARSHA DESAI Page 1 of 1 Downloaded on : Mon Nov 15 20:30:39 IST 2021