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State of Arunachal Pradesh - Section
Section 21 in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014
21. Other Officers.
- The manner of appointment, terms and conditions of service and powers and duties of the other officers of the University shall be such as may be prescribed by the Statutes, Rules and Regulations. However, without prejudice to the generality of the aforesaid provision, the university generates employment in the following manner, -| (A) | IV grade employees | 80 % reservation for local people |
| (B) | III grade employees | 60% reservation tor local people |
| (C) | II grade employees | 50% reservation for local people |
| (D) | Faculty Staff | Open at international level |