Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Uttar Pradesh - Subsection Section 103(ii) in The U.P. Co-operative Societies Employees Service Regulations, 1975 (ii)The application for appointment under this regulation, shall be addressed to the appointing authority, and shall inter alia, contains the following details:
