Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttarakhand - Subsection Section 2(b) in Uttarakhand Technical University Act, 2005 (b)[ 'Approved Institution' means an institution of Technical Education approved by the University/State Government;] [Substituted by section 2(i) of Uttarakhand Act No. 26 of 2013.]
