Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 343 in Assam Excise Rules, 1945 343. In hearing appeal the Assam Board of Revenue may call for the concerned proceedings held by any of the Officers as mentioned in the Rule 339 above and pass such order or orders thereon as it thinks fit.
