Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90(2)] [Section 90] [Entire Act]

State of Madhya Pradesh - Subsection

Section 90(2)(i) in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(i)If the Commission proposes to make the final order or to declare an interim order to be the final order, the Commission shall give notice to the licensee :