Allahabad High Court
Sunil Kumar Agarwal vs Commissioner, Income Tax, Agra And ... on 7 July, 2010
Bench: Rajes Kumar, Bharati Sapru
Court No. - 37 Case :- INCOME TAX APPEAL No. - 237 of 2007 Petitioner :- Sunil Kumar Agarwal Respondent :- Commissioner, Income Tax, Agra And Others Petitioner Counsel :- Praveen Kumar,Swapnil Kumar Respondent Counsel :- A.N. Mahajan Hon'ble Rajes Kumar,J.
Hon'ble Bharati Sapru,J.
Sri Praveen Kumar, learned counsel for the appellant states that this appeal has become infructuous. This appeal is accordingly dismissed as infructuous. The interim order, if any, stands vacated. Order Date :- 7.7.2010 S.P.