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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(1)(j) in Telangana State Sand Mining Rules, 2015

(j)
(i)Maintain daily production and dispatch register at the allotted sand bearing area.
(ii)Maintain daily stock and dispatch register at the mineral Dealer stockyard.
(iii)Shall submit returns under A.P. Minor Mineral Concession Rules, 1966 and A.P. Mineral Dealer Rules, 2000 or any suitable subsequent rules/amendments to be issued by Government from time to time to the Competent Authorities.