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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(2)(c) in The Assam State Co-operative Agriculture and Rural Development Bank Limited

(c)Such nominal members shall have no right to vote, shall not be eligible for election or nomination as a member of any committee under these bye-laws;