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Union of India - Section

Section 12 in The Indian Institutes of Management (Amendment) Act, 2023

12. Amendment of Schedule.

On and from the date of commencement of the Indian Institutes of Management(Amendment)Act, 2023, in the Schedule to the principalAct, after Sl. No. 20 and the entries relating thereto, the following Sl. No. and entries shall be inserted, namely:—