Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 19 in Andhra Pradesh Advocates' Clerks' Welfare Fund Act, 1992 19. Travelling and daily allowances to members of Committee. - The nominated members of the Committee shall be eligible to get such travelling allowance and daily allowance as may be prescribed.
