Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130] [Entire Act] State of Himachal Pradesh - Subsection Section 130(4) in The Himachal Pradesh Municipal Corporation Act, 1994 (4)The municipality may, and when required by the State Government shall provide latrines and urinals for the use of public.
