Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Bihar - Section Section 4 in Bihar Cinemas (Regulation) Rules, 1974 4. Land use of the site proposed in the Master Plan and the Zonal Development Plan approved for the area under the respective Acts/Ordinances.
