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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(2)(i) in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977

(i)B.Com., issued formerly by the Commissioner of Government Examinations or D.Com., issued thereafter under the State Government Technical Examinations by the Board of Examination (Technical Examination);