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[Cites 0, Cited by 0] [Section 277] [Entire Act]

State of West Bengal - Subsection

Section 277(2) in Kolkata Municipal Corporation Act, 1980

(2)If the outfall deteriorates by the decay of existing river channels or otherwise, the State Government may require the Corporation to take at the cost of the Municipal Fund such action as may be necessary to ensure a safe and sufficient outfall.