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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(j) in Tamil Nadu State Council for Higher Education Act, 1992

(j)"University" means the [Chennai] [Substituted for the word 'Madras' by the City of Madras (Alteration of Name) Act, 1996 (Tamil Nadu Act 28 of 1996).] University, the Annamalai University, the Madurai-Kamaraj University, the Anna University, the Bharathiar University, the Bharathidasan University, the Tamil University, the Mother Teresa Women's University, the Alagappa University, the Manonmaniam Sundaranar University or such other Universities that may be established in the State of Tamil Nadu under any law made by the Legislature of the State of Tamil Nadu to which the University Grants Commission Act, 1956 (Central Act 3 of 1956) applied;