Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 267A in The General Rules (Civil), 1957 267A. [ Distribution register. [Added by Notification No. 178/VIII-b-236, dated 18th June, 1965.] - The Head Copyist shall maintain a register in Form No. 31-A relating to the distribution of work to the copyists on each day].
