Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 88 in Bihar Board's Miscellaneous Rules, 1958

88. Treasury and sub-treasury inspection questions.

- Printed forms of questions to be used in inspection of treasuries and sub-treasuries should be obtained on indent from the Superintendent, Government Printing, in-charge of Press and Forms, Gaya.