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Chattisgarh High Court

Sadhna Kasar vs State Of Chhattisgarh And Anr. 15 ... on 13 March, 2020

                    HIGH COURT OF CHHATTISGARH, BILASPUR

                                       Order Sheet

                                CRMP No. 1189 of 2016

             Sadhna Kasar - Versus - State of Chhattisgarh and another.



13/03/2020

Shri B.P. Sharma, counsel for the petitioner.

Shri Akash Pandey, PL for the State. List this case in week commencing 27th April, 2020. Interim order granted earlier shall continue.

Sd/-

(Sanjay K. Agrawal) Judge D/-