Gujarat High Court
M/S Shyam Developers Harishbhai ... vs The Chairman/Member (Industrial ... on 17 September, 2019
Author: J.B.Pardiwala
Bench: J.B.Pardiwala, A.C. Rao
C/SCA/15619/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 15619 of 2019
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M/S SHYAM DEVELOPERS HARISHBHAI DHAMSHIBHAI PATEL
Versus
THE CHAIRMAN/MEMBER (INDUSTRIAL PARK)/JCIT (OSD)(ITA-I)
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Appearance:
MR B S SOPARKAR(6851) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
and
HONOURABLE MR.JUSTICE A.C. RAO
Date : 17/09/2019
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE J.B.PARDIWALA) Let Notice be issued for final disposal to the respondent, returnable on 15/10/2019. The respondent shall be served served by Registered Speed Post.
(J. B. PARDIWALA, J) (A. C. RAO, J) aruna Page 1 of 1 Downloaded on : Wed Sep 18 21:48:13 IST 2019