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Sazid Ali vs The State Of Madhya Pradesh on 17 August, 2018

Bench: N.V. Ramana, Mohan M. Shantanagoudar

     ITEM NO.34                              COURT NO.7                SECTION II-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

          Petition(s) for Special Leave to Appeal (Crl.)              No(s).    2231/2018

     (Arising out of impugned final judgment and order dated 11-10-2017
     in CRA No. 1050/2005 passed by the High Court of M.P. Principal
     Seat at Jabalpur)

     SAZID ALI                                                          Petitioner(s)

                                                    VERSUS

     THE STATE OF MADHYA PRADESH                                        Respondent(s)

     (FOR ADMISSION and                  and IA No.26948/2018-CONDONATION OF DELAY IN
     REFILING SLP)

     Date : 17-08-2018 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE N.V. RAMANA
                             HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR

     For Petitioner(s)
                                       Mr. Anis Ahmed Khan, AOR
                                       Mr. Shoaib Ahmad Khan, Adv.
                                       Mr. Mohd. Naved Mian, Adv.
     For Respondent(s)
                                       Ms. Prachi Mishra, Adv.
                                       Mr. Chaitanya, Adv.
                                       Mr. Arjun Garg, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard the learned counsel appearing for the parties.

We are informed that evidence is in vernacular language.

Therefore, two weeks’ time is granted to the learned counsel for the petitioner to file translated copies of evidence after giving advance copy to the learned counsel for the State.

List the matter after two weeks.

     (VISHAL ANAND)                                                  (RAJ RANI NEGI)
     COURT MASTER (SH)                                             ASSISTANT REGISTRAR