Delhi High Court - Orders
Mep Hypdbrabad Bangalore Toll Road Pvt ... vs National Highways Authority Of India on 28 May, 2024
Author: Sachin Datta
Bench: Sachin Datta
$~1 (Original Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.A. (COMM.) 11/2021 and CCP(O) 8/2021
MEP HYPDBRABAD BANGALORE TOLL ROAD PVT LTD.
..... Petitioner
Through: Mr. Rajiv Shankar Dvivedi and Mr.
Sushant Sarkar, Advs. (through VC)
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA..... Respondent
Through: Mr. Manish K. Bishnoi, Adv.
alongwith Mr. Khubaib Shakeel,
Advs. for NHAI.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 28.05.2024 The court has not assembled after 04:00 p.m. as the Hon'ble Judge is presiding over a Tribunal constituted under the Unlawful Activities (Prevention) Act.
List on 08.07.2024.
BY ORDER COURT MASTER MAY 28, 2024/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/05/2024 at 23:17:35