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Bombay High Court

Babasaheb Haribhau Rathod vs The Additional Commissioner Tribal ... on 12 January, 2026

                                   1

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD.


                                 CORAM :     ARUN R. PEDNEKER AND
                                             VAISHALI PATIL-JADHAV, JJ.

Dated : JANUARY 12, 2026 PER COURT :-

1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date.

Matters Next Date 36 WRIT PETITION NO. 8678 OF 2021 37 WRIT PETITION NO. 9222 OF 2021 05.03.2026 38 WRIT PETITION NO. 10829 OF 2021 39 WRIT PETITION NO. 11530 OF 2021 40 WRIT PETITION NO. 11734 OF 2021 41 WRIT PETITION NO. 12305 OF 2021 42 WRIT PETITION NO. 12495 OF 2021 45 WRIT PETITION NO. 12784 OF 2021 46 WRIT PETITION NO. 13693 OF 2021 WITH CIVIL APPLICATION NO. 306 OF 2026 IN WP/13693/2021 48 WRIT PETITION NO. 429 OF 2022 49 WRIT PETITION NO. 501 OF 2022 06.03.2026 50 WRIT PETITION NO. 523 OF 2022 51 WRIT PETITION NO. 1494 OF 2022 WITH CIVIL APPLICATION NO. 6705 OF 2024 IN WP/1494/2022 52 WRIT PETITION NO. 1807 OF 2022 53 WRIT PETITION NO. 2576 OF 2022 54 WRIT PETITION NO. 4738 OF 2022 55 WRIT PETITION NO. 5609 OF 2022 56 WRIT PETITION NO. 6694 OF 2022 57 WRIT PETITION NO. 7401 OF 2022 WITH CIVIL APPLICATION NO. 292 OF 2026 IN WP/7401/2022 2 59 WRIT PETITION NO. 12563 OF 2022 WITH CIVIL APPLICATION NO. 527 OF 2023 IN WP/12563/2022 WITH WRIT PETITION NO. 1800 OF 2023 WITH CIVIL APPLICATION NO. 10719 OF 2024 IN WP/12563/2022 60 WRIT PETITION NO. 12571 OF 2022 61 WRIT PETITION NO. 13303 OF 2022 62 WRIT PETITION NO. 202 OF 2023 63 WRIT PETITION NO. 1010 OF 2023 64 WRIT PETITION NO. 2190 OF 2023 65 WRIT PETITION NO. 2236 OF 2023 66 WRIT PETITION NO. 4685 OF 2023 67 WRIT PETITION NO. 5410 OF 2023 68 WRIT PETITION NO. 5426 OF 2023 69 WRIT PETITION NO. 5917 OF 2023 70 WRIT PETITION NO. 6278 OF 2023 71 WRIT PETITION NO. 6611 OF 2023 72 WRIT PETITION NO. 7468 OF 2023 73 WRIT PETITION NO. 9195 OF 2023 74 WRIT PETITION NO. 9491 OF 2023 75 WRIT PETITION NO. 9540 OF 2023 76 WRIT PETITION NO. 9784 OF 2023 77 WRIT PETITION NO. 10139 OF 2023 78 WRIT PETITION NO. 10636 OF 2023 79 WRIT PETITION NO. 10926 OF 2023 80 WRIT PETITION NO. 10930 OF 2023 81 WRIT PETITION NO. 11358 OF 2023 82 WRIT PETITION NO. 11446 OF 2023 09.03.2026 83 WRIT PETITION NO. 11576 OF 2023 84 WRIT PETITION NO. 12185 OF 2023 85 WRIT PETITION NO. 12582 OF 2023 86 WRIT PETITION NO. 12591 OF 2023 87 WRIT PETITION NO. 12663 OF 2023 WITH CIVIL APPLICATION NO. 10238 OF 2024 IN WP/12663/2023 88 WRIT PETITION NO. 12804 OF 2023 89 WRIT PETITION NO. 12907 OF 2023 90 WRIT PETITION NO. 13034 OF 2023 WITH CIVIL APPLICATION NO. 6407 OF 2025 IN WP/13034/2023 91 WRIT PETITION NO. 13089 OF 2023 3 93 WRIT PETITION NO. 13499 OF 2023 94 WRIT PETITION NO. 13610 OF 2023 95 WRIT PETITION NO. 13613 OF 2023 96 WRIT PETITION NO. 13666 OF 2023 WITH CIVIL APPLICATION NO. 10930 OF 2024 IN WP/13666/2023 97 WRIT PETITION NO. 13744 OF 2023 98 WRIT PETITION NO. 13997 OF 2023 99 WRIT PETITION NO. 14532 OF 2023 100 WRIT PETITION NO. 14561 OF 2023 101 WRIT PETITION NO. 15450 OF 2023 102 WRIT PETITION NO. 15480 OF 2023 103 WRIT PETITION NO. 15575 OF 2023 10.03.2026 104 WRIT PETITION NO. 15698 OF 2023 105 WRIT PETITION NO. 3961 OF 2024 106 WRIT PETITION NO. 10056 OF 2024 107 WRIT PETITION NO. 2247 OF 2025 108 WRIT PETITION NO. 3888 OF 2025 109 WRIT PETITION NO. 3889 OF 2025 110 WRIT PETITION NO. 6451 OF 2025 111 WRIT PETITION NO. 6985 OF 2025 112 WRIT PETITION NO. 8991 OF 2025 113 WRIT PETITION NO. 9914 OF 2025 114 WRIT PETITION NO. 10556 OF 2025 115 WRIT PETITION NO. 12371 OF 2025 116 WRIT PETITION NO. 12950 OF 2025 117 WRIT PETITION NO. 13329 OF 2025 118 WRIT PETITION NO. 3084 OF 2022 122 WRIT PETITION NO. 2744 OF 2023 123 WRIT PETITION NO. 15667 OF 2023 124 CIVIL APPLICATION NO. 243 OF 2026 IN WP/13276/2024 WITH WRIT PETITION NO. 13276 OF 2024 125 CIVIL APPLICATION NO. 245 OF 2026 IN WP/13295/2024 WITH WRIT PETITION NO. 13295 OF 2024 11.03.2026 126 WRIT PETITION NO.10741 OF 2021 WITH WRIT PETITION NO.1924 OF 2022 127 WRIT PETITION NO.337 OF 2023 WITH WRIT PETITION NO.13614 OF 2023 128 CIVIL APPLICATION NO.8651 OF 2022 IN WP/10059/2021 WITH 4 WRIT PETITION NO.10059 OF 2021 129 CIVIL APPLICATION NO.335 OF 2026 IN WP/12832/2019 WITH CIVIL APPLICATION NO.346 OF 2026 IN WP/12832/2019 WITH CIVIL APPLICATION NO.353 OF 2026 IN WP/12832/2019 WITH CIVIL APPLICATION NO.4861 OF 2025 IN WP/12832/2019 WITH CIVIL APPLICATION NO.354 OF 2026 IN WP/12832/2019 WITH CIVIL APPLICATION NO.341 OF 2026 IN WP/12832/2019 WITH CIVIL APPLICATION NO.340 OF 2026 IN WP/12832/2019 WITH WRIT PETITION NO.12832 OF 2019 WITH CIVIL APPLICATION NO.350 OF 2026 IN WP/12832/2019 WITH CIVIL APPLICATION NO.349 OF 2026 IN WP/12832/2019 130 COMMERCIAL ARBITRATION APPEAL NO. 1 OF 2022 131 WRIT PETITION NO.1741 OF 2006 (VAISHALI PATIL-JADHAV, J.) ( ARUN R. PEDNEKER, J. ) GGP Signed by: Gajanan G. Punde Designation: PA To Honourable Judge Date: 14/01/2026 10:58:23