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Parmanand Lal Charitable Society ... vs Pujab Wakf Board Through Its Estate ... on 4 December, 2018

     ITEM NO.17                            REGISTRAR COURT. 2              SECTION IV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                           BEFORE THE REGISTRAR RAJESH KUMAR GOEL

     Civil Appeal                 No(s).    6020-6021/2016

     PARMANAND LAL CHARITABLE SOCIETY (REGD)                             Appellant(s)

                                                      VERSUS

     PUJAB WAKF BOARD THROUGH ITS ESTATE OFFICER ROHTAK & ORS.
                                                       Respondent(s)



     Date : 04-12-2018 These appeals were called on for hearing today.


     For Appellant(s)                  Mr. Rajat Sharma,Adv.
                                       Mr. Subhasish Bhowmick, AOR

     For Respondent(s)

                                       Mr. Rishi Malhotra, AOR

                                       Mr. Imtiaz Ahmed,Adv.
                                       Ms. Naghma Imtiaz,Adv.
                                       Mr. Ahmed Zargham,Adv.
                                       M/S. Equity Lex Associates, AOR

                                        Mr. Ashok Kumar Gupta II, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is complete.

Learned counsel for the parties have not filed statement of case within the prescribed period.

Registry is directed to process the matter for being listed before the Hon'ble Court as per rules.

RAJESH KUMAR GOEL Registrar MG