Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(i) in The Disaster Management (Amendment) Act, 2025

(i)for clause (b), the following clause shall be substituted, namely:–“(b) coordinate the preparation, and approve the State Plan in accordance with the guidelines laid down by the National Authority;”;