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[Cites 0, Cited by 0] [Section 64R] [Entire Act]

Union of India - Subsection

Section 64R(2) in The Insurance Act, 1938

(2)The Life Insurance Council or the General Insurance Council may authorise the Executive Committee concerned to exercise any of the powers conferred on the Life Insurance Council or the General Insurance Council, as the case may be, under clause (a), clause (b) , clause (c) of sub-section (1).