39. [ Application of sections 5 and 12 of Limitation Act, 1963. [ Substituted by Act 60 of 1973, Section 29 (w.e.f. 31.1.1974.]
- The provisions of sections 5 and 12 of the Limitation Act, 1963 (36 of 1963), shall, so far as may be, apply to appeals under section 37 and section 38.]
