Calcutta High Court (Appellete Side)
The United India Insurance Co. Ltd vs Arun Kumar Maiti Alias Arun Kumar Maity & ... on 12 August, 2014
Author: Tapen Sen
Bench: Tapen Sen
1
12/8/2014
ARDR
FMA 937 of 2004
The United India Insurance Co. Ltd.
Vs.
Arun Kumar Maiti alias Arun Kumar Maity & Anr.
Mr. K. K. Das,
...for the Appellant.
Mr. Krishanu Banik,
...for the Respondents.
As prayed for by the learned Counsel for the Respondents, put up this case on 19th August, 2014 under the same heading.
(Tapen Sen, J.) (Indrajit Chatterjee, J.)