Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] State of Kerala - Subsection Section 18(2)(b) in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012 (b)On receipt of a report from Local Self Government Institutions or from Police Authorities requesting to cancel the licence.