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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(3) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(3)As far as possible labourers will be engaged to execute the work but no labourer-displacing machines can be used except some which are labour-friendly. If use of labour displacing machine becomes inevitable for execution of NREGA, it can be used by devetailing funds from other schemes permitting use of the same.