Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Uttar Pradesh - Subsection Section 76(1) in U.P. Contract Labour (Regulation and Abolition) Rules, 1975 (1)Every contractor shall issue an employment card in Form XIV to each worker within three days of the employment of the worker.
