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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(b) in Rajasthan Lunacy Rules, 1962

(b)Articles of small value, cooking utensils, and perishable articles shall be placed in the store room in charge of a responsible officer, to be restored on discharge, if this takes place within a year. After the expiry of this period such articles. shall be sold and the proceeds credited to the inmate's account; perishable articles may be so disposed of an earlier date under the order of the Superintendent.