Allahabad High Court
Rakesh Sharma & Others vs Jt. Director Of Consolidation & Others on 13 August, 2010
Author: Vikram Nath
Bench: Vikram Nath
Court No. - 5 Case :- WRIT - B No. - 70124 of 2009 Petitioner :- Rakesh Sharma & Others Respondent :- Jt. Director Of Consolidation & Others Petitioner Counsel :- A.K. Sachan,Saurabh Sachana Respondent Counsel :- C.S.C.,Rakesh Mishra Hon'ble Vikram Nath,J.
Civil Misc. Withdrawal Application No.196544 of 2010 has been filed to dismiss the writ petition as withdrawn. It is supported by an affidavit of Rakesh Sharma, petitioner no.1, who is also alleged to be doing Pairavi on behalf of the petitioner nos.2 to 4. In paragraph 2 of the affidavit it has been stated that the parties have settled their dispute outside the court and as such the petitioners do not wish to press this petition. Sri A.K. Tripathi, Advocate holding brief of Sri Arvind Srivastava, learned counsel for the respondents does not have any objection to the petition being dismissed. Accordingly the application is allowed. Petition is dismissed as withdrawn.
Order Date :- 13.8.2010 pk