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Allahabad High Court

Rakesh Sharma & Others vs Jt. Director Of Consolidation & Others on 13 August, 2010

Author: Vikram Nath

Bench: Vikram Nath

Court No. - 5

Case :- WRIT - B No. - 70124 of 2009

Petitioner :- Rakesh Sharma & Others
Respondent :- Jt. Director Of Consolidation & Others
Petitioner Counsel :- A.K. Sachan,Saurabh Sachana
Respondent Counsel :- C.S.C.,Rakesh Mishra

Hon'ble Vikram Nath,J.

Civil Misc. Withdrawal Application No.196544 of 2010 has been filed to dismiss the writ petition as withdrawn. It is supported by an affidavit of Rakesh Sharma, petitioner no.1, who is also alleged to be doing Pairavi on behalf of the petitioner nos.2 to 4. In paragraph 2 of the affidavit it has been stated that the parties have settled their dispute outside the court and as such the petitioners do not wish to press this petition. Sri A.K. Tripathi, Advocate holding brief of Sri Arvind Srivastava, learned counsel for the respondents does not have any objection to the petition being dismissed. Accordingly the application is allowed. Petition is dismissed as withdrawn.

Order Date :- 13.8.2010 pk