Section 60(2) in Gorkhaland Territorial Administration Act, 2011
(2)When an institution is transferred under sub-section (1), all persons employed in the institution shall, with effect from the date of such transfer, be deemed to be on deputation to the Gorkhaland Territorial Administration and the terms and conditions of service of such persons shall not be less advantageous than what they were entitled to immediately before such transfer.
