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[Cites 0, Cited by 0] [Section 109A(1)] [Section 109A] [Entire Act]

State of Maharashtra - Subsection

Section 109A(1)(ii) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(ii)scrutinize the revised or supplementary budget estimates of the Zilla Parishad and Panchayat Samitis prepared under section 138, in a like manner;