Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 381] [Entire Act]

State of Tamilnadu - Subsection

Section 381(3) in The Coimbatore City Municipal Corporation Act, 1981

(3)The Government may declare any such private market established in the City or any specified part of the City as public market upon such terms and conditions as may be prescribed.