Section 6 in The Assam Muslim Marriages And Divorces Registration Act, 1935
6. Muslim Registrar to keep registers
Every Muslim Registrar shall maintain the following register-books :--Book I.-- Register of marriages, in the Form (A) contained in the Schedule I to this Act.Book II.-- Register of divorces other than those of the kind known as "Khula" in the Form (B) contained in the Schedule II to this Act.Book III.-- Register of divorces of the kind known as "Khula' in the Form (G) contained in the Schedule III to this Act.
