Calcutta High Court
Duke Fashions (India0 Ltd. ... vs Girish Hosiery Private Limited And Anr on 27 February, 2023
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
CD-25
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
[COMMERCIAL DIVISION]
IPDATM/15/2023
DUKE FASHIONS (INDIA0 LTD. (ORA/47/2011/TM/KOL)
VS
GIRISH HOSIERY PRIVATE LIMITED AND ANR.
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 27th February, 2023.
The Court:- None appears on behalf of the parties nor is any accommodation prayed for on their behalf.
This matter has been received upon transfer from the IPAB pursuant to the enactment of the Tribunals Reform Act, 2021.
The Commercial Appellate Division of this Court is directed to issue notices on both the parties prior to the returnable date and file a Report.
Liberty is granted to either of the parties to apply for early order of hearing of the date upon notice to the other side.
Let this matter appear in the Monthly List of April, 2023.
(RAVI KRISHAN KAPUR, J.) SK.