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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(4)(ii) in Sai University Act, 2018

(ii)a student who has studied in any one of the educational institutions in the State of Tamil Nadu for a period of not less than five years leading to the qualifying examination.