Section 7 in Andhra Pradesh Constitution of Nagar Panchayats and Municipalities Rules, 2019
7. Processing the proposal at Government Level.
- After examination of the proposal received from Commissioner & Director of Municipal Administration, the Government in MA & UD Department and Panchayat Raj Department will take a final view about constitution of the Gram Panchayat / Gram Panchayats as Nagar Panchayat / Municipality.
