Delhi High Court - Orders
Refex Energy Limited & Ors vs M/S Passive Infra Projects Private ... on 9 October, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~24 & 25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 6673/2019, CRL.M.As. 43382/2019 & 5115/2021
REFEX ENERGY LIMITED & ORS. ..... Petitioners
Through: Ms. Pratishtha Vij for Mr. Abhinav
Mukherji, Advocate.
versus
M/S PASSIVE INFRA PROJECTS
PRIVATE LIMITED ..... Respondent
Through: Ms. Puja Dewan Seth and Mr. Uday
Seth, Advocates.
+ CRL.M.C. 6730/2019, CRL.M.As. 43586/2019 & 5118/2021
REFEX ENERGY PRIVATE LIMITED & ORS ..... Petitioners
Through: Ms. Pratishtha Vij for Mr. Abhinav
Mukherji, Advocate.
versus
M/S PASSIVE INFRA PROJECTS
PRIVATE LIMITED ..... Respondent
Through: Ms. Puja Dewan Seth and Mr. Uday
Seth, Advocates.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 09.10.2023
1. Ms. Pratishtha Vij, Advocate appearing on behalf of the petitioners stated that the petitioners have already informed her not to appear on their behalf and she has already been discharged by the petitioners as their counsel/advocate.
2. However, she seeks time to place on record the NOC stated to be issued by the petitioners for her discharge. Let the needful be done at least one week prior to the next date of hearing.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/10/2023 at 13:22:15
3. List on 08.12.2023.
DR. SUDHIR KUMAR JAIN, J OCTOBER 9, 2023 N This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/10/2023 at 13:22:15