Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Wave Hospitality Pvt. Ltd. vs Union Of India on 22 July, 2019

Bench: Rohinton Fali Nariman, Surya Kant

     ITEM NO.17                               COURT NO.5                    SECTION XIV

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 16011/2019

     (Arising out of impugned final judgment and order dated 30-05-2019
     in WPC No. 5511/2019 passed by the High Court of Delhi at New
     Delhi)

     WAVE HOSPITALITY PVT. LTD.                                              Petitioner(s)
                                                     VERSUS
     UNION OF INDIA & ORS.                                                   Respondent(s)

     (With IA No.100474/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     WITH

     W.P.(Crl.) No. 174/2019 (X)
     (FOR ADMISSION and IA No.94457/2019-STAY APPLICATION and IA No.
     96973/2019      -      PERMISSION    TO      FILE     ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 22-07-2019 These petitions were called on for hearing today.

     CORAM :               HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                           HON'BLE MR. JUSTICE SURYA KANT

     For Petitioner(s)                 Mr. Mukul Rohatgi, Sr. Adv.
                                       Mr. Anzu. K. Varkey, AOR

     For Respondent(s)                 Mr.   Tushar Mehta, SG.
                                       Ms.   Binu Tamta, Adv.
                                       Mr.   Amit Mahajan, Adv.
                                       Mr.   D.P. Singh, Adv.
                                       Mr.   Kanu Agrawal, Adv.
                                       Mr.   Manu Mishra, Adv.
                                       Mr.   B. Krishna Prasad, AOR

                            UPON hearing the counsel the Court made the following
                                               O R D E R

List the matters along with the other similar matter i.e., SLP (Crl.)No. 5488 of 2019 which is coming tomorrow, 23rd July, 2019, before the Court of Hon’ble the Chief Signature Not Verified Justice of India.

                            (NIDHI AHUJA)                       (RENU DIWAN)
                          COURT MASTER (SH)                 ASSISTANT REGISTRAR