Supreme Court - Daily Orders
Power Grid Corporation Of India Limited vs Madhya Pradesh Power Transmission ... on 28 March, 2023
Bench: A.S. Bopanna, Hima Kohli
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ITEM NO.34 COURT NO.12 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7605/2021
(Arising out of impugned final judgment and order dated 25-02-2021
in WP No. 10845/2020 passed by the High Court Of M.P. At Indore)
POWER GRID CORPORATION OF INDIA LIMITED Petitioner(s)
VERSUS
MADHYA PRADESH POWER TRANSMISSION Respondent(s)
COMPANY LIMITED & ORS.
(FOR ADMISSION and I.R. and IA No.67464/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT )
WITH
SLP(C) No. 7607/2021 (IV-C)
(FOR ADMISSION and I.R. and IA No.67487/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Date : 28-03-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MS. JUSTICE HIMA KOHLI
For Petitioner(s) Mr. S.b. Upadhyay, Sr. Adv.
Ms. Poorva Saigal, Adv.
Mr. Shubham Arya, Adv.
Mr. Pramod Dayal, AOR
Mr. Nikunj Dayal, Adv.
Ms. Pallavi Saigal, Adv.
Mr. Ravi Nair, Adv.
Ms. Shikha Sood, Adv.
Ms. Reeha Singh, Adv.
Ms. Anumeha Smiti, Adv.
For Respondent(s) Mr. Prashant Singh A.g, Adv.
Mr. Aashish Barnard, A.A.G.
Signature Not Verified
Mr. Arjun Garg, AOR
Mr. Aakash Nandolia, Adv.
Digitally signed by
Nisha Khulbey
Date: 2023.03.28
17:11:40 IST
Reason: Ms. Sagun Srivastava, Adv.
M/S. Udit Kishan And Associates, AOR
Mr. Anup Jain, Adv.
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Mr. Udit Gupta, Adv.
Mr. Raghvendra Pratap Singh, Adv.
Mr. Vyom Chaturvedi, Adv.
Ms. Prachi Gupta, Adv.
Mr. Sudhanshu S. Choudhari, AOR
Mr. Mahesh P. Shinde, Adv.
Ms. Rucha Pande, Adv.
Mr. M. Veera Ragavan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 25th April, 2023.
(NISHA KHULBEY) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR