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Punjab-Haryana High Court

Parvesh Kumari And Ors vs Hari Ram And Ors on 29 May, 2018

Author: Rekha Mittal

Bench: Rekha Mittal

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH
228                                     FAO-171-2016 (O&M)
                                   Date of decision: 29.05.2018

PARVESH KUMARI AND ORS                                         .. Appellants

                                    Versus

HARI RAM AND ORS                                               .. Respondents

CORAM: HON'BLE MRS. JUSTICE REKHA MITTAL

Present :     Mr. S.S. Kharb, Advocate for the appellants.

              Mr. Lalit Garg, Advocate for the insurance company.

        ****
REKHA MITTAL, J. (Oral)

Counsel for the appellants would state that there does not appear any possibility of increase in compensation, he may be allowed to withdraw the appeal.

Dismissed as withdrawn.

(REKHA MITTAL ) 29.05.2018 JUDGE ashok Whether speaking/reasoned: Yes / No Whether reportable: Yes / No 1 of 1 ::: Downloaded on - 09-07-2018 18:45:37 :::