Punjab-Haryana High Court
Parvesh Kumari And Ors vs Hari Ram And Ors on 29 May, 2018
Author: Rekha Mittal
Bench: Rekha Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
228 FAO-171-2016 (O&M)
Date of decision: 29.05.2018
PARVESH KUMARI AND ORS .. Appellants
Versus
HARI RAM AND ORS .. Respondents
CORAM: HON'BLE MRS. JUSTICE REKHA MITTAL
Present : Mr. S.S. Kharb, Advocate for the appellants.
Mr. Lalit Garg, Advocate for the insurance company.
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REKHA MITTAL, J. (Oral)
Counsel for the appellants would state that there does not appear any possibility of increase in compensation, he may be allowed to withdraw the appeal.
Dismissed as withdrawn.
(REKHA MITTAL ) 29.05.2018 JUDGE ashok Whether speaking/reasoned: Yes / No Whether reportable: Yes / No 1 of 1 ::: Downloaded on - 09-07-2018 18:45:37 :::