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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Manipur - Subsection

Section 35(31) in The Manipur Panchayati Raj Act, 1994

(31)Rural electrification including distribution of electricity:-
(a)promote extension of electricity to unelectrified areas;
(b)help in prevention of illegal tapping of electricity; and
(c)help in the recovery and collection of electricity due.