Section 40(1)(b) in The Goa Health Services Development Act, 2008

[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Goa - Subsection

Section 40(1)(b) in The Goa Health Services Development Act, 2008

(b)where the person to be served is a firm, if the document is addressed to the firm at it's principal place of business identifying it by the name or style under which it's business is carried on, and is either-

(i)sent under a certificate of posting or by registered post; or

(ii)left at the said place of business;

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State of Goa - Subsection

Section 40(1)(b) in The Goa Health Services Development Act, 2008