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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1)(c) in The Lubricating Oils And Greases (Processing, Supply and Distribution Regulation) Order, 1987

(c)send samples of any lubricating oil or grease seized under sub-paragraph (i) of paragraph (b) to any of the laboratories mentioned in Schedule II appended to this Order, for analysis with a view to knowing the nature and extent of adulteration.