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[Cites 0, Cited by 3] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(3) in The Orissa Grama Panchayats Act, 1964

(3)The office and headquarters of the Grama Sasan shall be situated within the limits of the Grama and unless otherwise ordered by the State Government in the village bearing the name of the Grama.