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[Cites 0, Cited by 0] [Section 37A(1A)] [Section 37A] [Entire Act]

Union of India - Subsection

Section 37A(1A)(b) in The Prevention of Food Adulteration Rules, 1955

(b)a statement that infant milk substitute or infant food should be used only on the advice of a health worker as to the need for its use and the proper method of its use;