Section 1(1) in Telangana Probation of Offenders Act, 1936
(1)This Act may be called [the Telangana Probation of Offenders Act, 1936.] [Substituted for the original short title by the First Schedule to the Andhra Pradesh Laws (Amendment of Short Titles) Act, 1961 (Andhra Pradesh Act IX of 1961) and substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.]
